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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(2)In case of teacher imparting Medical Education, working under the administration of Pt.B.D.Sharma University of Health Sciences, Rohtak, the superannuation age shall be of 65 years. It is further clarified that teachers imparting Dental, Nursing, Pharmacy and Physiotherapy education etc. are excluded from this proviso.