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State of Odisha - Section

Section 9 in The Orissa Subordinate Transport Engineering Service Rules, 1996

9. Procedure of Selection and Preparation of Select List.

(1)The Selection Committee, while selecting the candidates for appointment shall follow the procedure envisaged in the Orissa Civil Services (Criteria for Promotion) Rules, 1992, Orissa Reservation of Vacancies Act, 1975 and Rules framed thereunder and the instructions relating to the procedure to be adopted in case of promotion of persons against whom disciplinary/criminal proceeding is pending as contained in the General Administration Department Office Memorandum No.3928, dated the 18th February 1994 and Office Memorandum No.14640, dated the 4th July 1995.
(2)The Select list to be prepared by the Committee for appointment to the service by selection shall contain in order of merit the names of the candidates equal to the number of vacancies proposed to be filled in and shall be valid till such vacancies are filled in for a period of one year or replaced by the new list whichever is earlier.