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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(2)The Select list to be prepared by the Committee for appointment to the service by selection shall contain in order of merit the names of the candidates equal to the number of vacancies proposed to be filled in and shall be valid till such vacancies are filled in for a period of one year or replaced by the new list whichever is earlier.