Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of Uttar Pradesh - Subsection Section 172(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009 (d)any unsafe condition which is discovered during the inspections mentioned under clause (b) and (c) is remedied immediately;
