Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(1)(iii) in University of Horticultural Sciences Act, 2009

(iii)The Principal Secretary or Secretary to Government, Horticulture Department his nominee not below the rank of a Deputy Secretary;