Section 43(1) in University of Horticultural Sciences Act, 2009
(1)The Board shall constitute a Finance Committee consisting of the following members, namely:-(i)The Vice-Chancellor - Chairperson;(ii)The Principal Secretary to Government, Finance Department or his nominee not below the rank of a Deputy Secretary;(iii)The Principal Secretary or Secretary to Government, Horticulture Department his nominee not below the rank of a Deputy Secretary;(iv)One member of the Board of Management nominated by Vice-Chancellor;(v)Registrar;(vi)The Comptroller - Member Secretary.
