Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37B] [Entire Act] Bengal Presidency - Subsection Section 37B(2) in The Bengal Land-Revenue Sales Act, 1859 (2)No suit to set aside an order made under this section shall be brought by any person against whom such order is made.
