Section 7 in Rajiv Gandhi University of Knowledge Technologies Act, 2008
7. The Vice-Chancellor.
(1)The Vice-Chancellor shall be appointed by the Governing Council in such manner as prescribed by the Statute 2.(2)The Vice-Chancellor shall assist the Chancellor of the University in discharge of his/her duties.(3)The Vice-Chancellor in the absence of the Chancellor shall Chair the Governing Council and Academic Council.(4)The Vice-Chancellor shall chair the meetings of the Executive Committee and Board of Studies of the Constituent Institutes.(5)The Vice-Chancellor shall be the Chief Executive Officer of the University.
