Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(1) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (1)The Vice-Chancellor shall be appointed by the Governing Council in such manner as prescribed by the Statute 2.
