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[Cites 0, Cited by 0] [Section 435] [Entire Act]

State of West Bengal - Subsection

Section 435(2) in West Bengal Municipal Act, 1993

(2)It shall be obligatory on the part of the Municipality to furnish such papers, reports, document, information, data and statistics as may be called for by the Institute of Local Government and Urban Studies from time to time.[435A. Financial and technical help by Gorkhaland Territorial Administration. - The Gorkhaland Territorial Administration constituted under the Gorkhaland Territorial Administration Act, 2011, may provide to a Municipality in the hill area such financial and technical assistance as it may require in any emergent circumstances.] [Substituted by section 6 of the West Bengal Act 8 of 2013), w.e.f. 15.5.2013]
Prior to substitution the Section 435 read as;435A. Financial and technical help by Darjeeling Gorkha Hill Council to Municipality.- The Darjeeling Gorkha Hill Council constituted under the Darjeeling Gorkha Hill Council Act, 1988 (West Bengal Act 13 of1988). may provide to a Municipality in the hill areas such financial and technical assistance as it may require in any emergent circumstances.