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State of West Bengal - Section

Section 435 in West Bengal Municipal Act, 1993

435. Training and Research Programmes of Institute of Local Government and Urban Studies.

(1)The State Government may require the Municipality to participate in such training and research programmes as may be organised by the Institute of Local Government and Urban Studies from time to time in aid of the municipal functionaries and personnel.
(2)It shall be obligatory on the part of the Municipality to furnish such papers, reports, document, information, data and statistics as may be called for by the Institute of Local Government and Urban Studies from time to time.[435A. Financial and technical help by Gorkhaland Territorial Administration. - The Gorkhaland Territorial Administration constituted under the Gorkhaland Territorial Administration Act, 2011, may provide to a Municipality in the hill area such financial and technical assistance as it may require in any emergent circumstances.] [Substituted by section 6 of the West Bengal Act 8 of 2013), w.e.f. 15.5.2013]
Prior to substitution the Section 435 read as;435A. Financial and technical help by Darjeeling Gorkha Hill Council to Municipality.- The Darjeeling Gorkha Hill Council constituted under the Darjeeling Gorkha Hill Council Act, 1988 (West Bengal Act 13 of1988). may provide to a Municipality in the hill areas such financial and technical assistance as it may require in any emergent circumstances.