Section 56(3) in Punjab State Veterinary Council Rules, 1997

[Cites 0, Cited by 0] [Section 56] [Entire Act]

(3)The powers to write off articles of the Punjab Council during a financial year would be as follows :-

Registrar	upto Rs. 500/-
President of the Punjab Council	Rs. 501 to 1,000/-
Punjab Council	Rs. 1001 and above.

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