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State of Madhya Pradesh - Section

Section 78 in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

78. Savings as to existing employer of Market Committee or committees amalgamated or split up.

- When under Section 71, a new Market Committee is constituted by amalgamation of two or more Market Committees or where two or more new Market Committees are constituted by splitting up of an existing Market Committee, the pay and allowances, pension and retirement benefits, if any, of all permanent officers and servants or other employees of the Market Committee or committees amalgamated or splitted up shall be the pay and allowances, pension and retirement benefits as in force immediately before the date of amalgamation or splitting up as the case may be.Chapter-XIII Rules and Bye-Laws