Section 9 in Bihar Police Driver Cadre Rules, 2017
9. Educational qualification.
(1)The minimum educational qualification for the recruitment to the basic post of Driver Constable shall be intermediate (10+2) Pass or equivalent.(2)It will be compulsory for the candidate to holder of license of Light Motor Vehicle (LMV)/ Heavy Motor Vehicle (HMV) issued by a competent authority minimum one year before the date of issue of the advertisement.
