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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Police Driver Cadre Rules, 2017

(2)It will be compulsory for the candidate to holder of license of Light Motor Vehicle (LMV)/ Heavy Motor Vehicle (HMV) issued by a competent authority minimum one year before the date of issue of the advertisement.