Himachal Pradesh High Court
Naveen Kumar & Ors. vs . State Of H. P. & Ors. on 23 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Naveen Kumar & Ors. vs. State of H. P. & Ors.
CWP No. 2688 of 2021 23.03.2022 Present: Mr. C. S. Thakur, Advocate, for the petitioners.
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Mr. Vinod Thakur, Addl. A.G., with Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 4.
CMP No. 2591 of 2022 Taking into consideration the averments made in this application, which are duly supported by an affidavit of the Advocate, order dated 31.12.2021 is ordered to be recalled and the petition is restored to its original number. Application stands disposed of.
CWP No. 2688 of 2021 Steps for service of respondent No. 5 be taken during the course of the day. Thereafter, issue notice to the said respondent, returnable for 27.04.2022.
(Tarlok Singh Chauhan) Judge March 23, 2022 (sanjeev) ::: Downloaded on - 23/03/2022 20:15:01 :::CIS