Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(a) in Bihar State Public Libraries and Information Centre Act, 2008 (a)To control the State Library Fund and to make available aid to libraries out of this fund and to determine conditions and qualifications of Aid.
