Himachal Pradesh High Court
Gurpreet Singh vs . Jainam on 14 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
FAO No. 90 of 2023 14.06.2023 Present: Mr. M.L. Sharma, Advocate for the appellant.
Report with respect to service of notice issued to respondents No.1 to 3 through registered AD has not been Process Serving Agency.
r to received back yet. Registry to verify the facts from the concerned List for consideration on 28th June, 2023.
June 14, 2023 (Vivek Singh Thakur)
(ms) Judge
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