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State of Uttar Pradesh - Section

Section 24 in The U.P. Directorate of Education Ministerial Service Rules, 1983

24. Criterion of crossing efficiency liars.

(1)No Head Clerk or Head Assistant shall be allowed to cross the efficiency bar unless he has worked diligently and to the best of his ability, his work and conduct are found to be satisfactory and unless his integrity is certified.
(2)A person not covered by sub-rule (1) shall not be allowed to cross-
(i)the first efficiency bar unless his work and conduct are found to be satisfactory and unless his integrity is certified, and
(ii)the second and third efficiency bars unless he has worked diligently and to the best of his ability, his work and conduct are found to be satisfactory and unless his integrity is certified.