Section 24(2)(ii) in The U.P. Directorate of Education Ministerial Service Rules, 1983

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(ii) in The U.P. Directorate of Education Ministerial Service Rules, 1983

(ii)the second and third efficiency bars unless he has worked diligently and to the best of his ability, his work and conduct are found to be satisfactory and unless his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 24(2)(ii) in The U.P. Directorate of Education Ministerial Service Rules, 1983