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[Section 27A]
[Entire Act]
State of Rajasthan - Subsection
Section 27A(9) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
| (i) Number of Vacancies | Number of eligible persons to be considered. |
| (a) for onevacancy | Five eligible persons |
| (b) for twovacancies | Eight eligible persons |
| (c) forthree vacancies | Ten eligible persons |
| (d) for fouror more vacancies. | Three times the number of vacancies. |