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[Cites 0, Cited by 0] [Section 27A(9)] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(9)(b) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(b)if promotion is from categories of the post in the same pay scale, eligible persons up to two in number from each category of posts in the same pay scale shall be considered for promotion: