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State of Punjab - Section

Section 10 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

10. Application of the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994,-

(1)In respect of the matters, which are not specifically provided in these rules, the members of the Service shall be governed by the provisions of the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994, as amended from time to time.
(2)The Punjab Civil Services (General and Common Conditions of Service) Rules, 1994. at present in force, are contained in Appendix ā€˜C’.