Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(2) in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018 (2)The Punjab Civil Services (General and Common Conditions of Service) Rules, 1994. at present in force, are contained in Appendix ‘C’.
