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State of Assam - Section

Section 15 in The Assam Engineering (Irrigation Department) Service Rules, 1978

15. Selection Board.

- The Boards as referred to in Rules 11, 12 and 13 shall consist of the following :
(1)The Board for promotion to the post of Secretary :
(i) Chief Secretary …........Chairman
(ii) Commissioner, as nominated by Chief Secretary …........Member.
(iii) Secretary, P.W.D. …........Member-Secretary.
(2)Board for promotion to the posts of Chief Engineer and Additional Chief Engineer :
(i) Chief Secretary ..........Chairman
(ii) Secretary, P.W.D. ..........Member.
(iii) Secretary, Irrigation ..........Member.
(iv) Secretary, Flood Control ..........Member-Secretary.
(3)Board for promotion from Superintending Engineer, Executive Engineer and Assistant Executive Engineer :
(i) Secretary, Irrigation ............Chairman and Secretary
(ii) Secretary, Flood Control ............Member
(iii) Chief Engineer, Irrigation ............Member
(iv) Representative of the Department of Personnel and A.R. notbelow the rank of Deputy Secretary, nominated by the Secretary,P. and A.R. ............Member
(4)Selection Board for promotion from Subordinate Engineers to Assistant Engineers :
(i) Chairman or Member, Assam Public Service Commission, nominatedby its Chairman .............Chairman
(ii) Secretary, Irrigation .............Member
(iii) A representative of Personnel and A.R. Department, nominatedby the Secretary, P. and A.R. .............Member
(iv) Chief Engineer, Irrigation .............Member-Secretary