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[Section 15]
[Entire Act]
State of Assam - Subsection
Section 15(4) in The Assam Engineering (Irrigation Department) Service Rules, 1978
| (i) | Chairman or Member, Assam Public Service Commission, nominatedby its Chairman | .............Chairman |
| (ii) | Secretary, Irrigation | .............Member |
| (iii) | A representative of Personnel and A.R. Department, nominatedby the Secretary, P. and A.R. | .............Member |
| (iv) | Chief Engineer, Irrigation | .............Member-Secretary |