(2)The statement shall be signed and verified in the prescribed manner and shall be accompanied by,-(a)a copy of the document, if any, by which the Goshala was established;(b)a copy of the document regulating the administration of the Goshala and succession to the trusteeship, and in case of nonavailability of such document, a memorandum giving the objects of the Goshala and the manner of administration of its property; and(c)in case the accounts of the Goshala have been audited, a copy of the last balance-sheet certified by the auditor.
