Section 4(2)(b) in The U.P. Goshala Adhiniyam, 1964

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State of Uttar Pradesh - Subsection

Section 4(2)(b) in The U.P. Goshala Adhiniyam, 1964

(b)a copy of the document regulating the administration of the Goshala and succession to the trusteeship, and in case of nonavailability of such document, a memorandum giving the objects of the Goshala and the manner of administration of its property; and

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State of Uttar Pradesh - Subsection

Section 4(2)(b) in The U.P. Goshala Adhiniyam, 1964