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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(1)The Chief Justice of the High Court of Judicature of Chhattisgarh shall be the Chancellor of the University.