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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Nagaland - Subsection

Section 34(1)(xvii) in The Global Open University (Nagaland) Act, 2006

(xvii)appoint examiners, moderators and others and if necessary to remove them for good and sufficient cause, in consultation with the Academic Council;