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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(4)(d) in The Manipur Panchayati Raj Act, 1994

(d)perform such other duties pertaining to education, adult literacy and cultural activities as the Zilla Parishad may assign to it;