Section 66(4) in The Manipur Panchayati Raj Act, 1994
(4)The Education and Health Committee shall:-(a)be incharge of all educational activities of the Zilla. Parishad;(b)undertake the planning of education in the district within the framework of the national policy and the national and state plans;(c)survey and evaluate the educational activities of the Zilla Parishad;(d)perform such other duties pertaining to education, adult literacy and cultural activities as the Zilla Parishad may assign to it;(e)health services, hospitals, water supply, family welfare and other related matters.
