Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(2)(i) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002 (i)the institution shall stand transferred to, and vest absolutely in, the State Government, free from all encumbrances;