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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

(2)On and from the date of the notification referred to in sub-section (I) (hereinafter referred to as the date of vesting),-
(i)the institution shall stand transferred to, and vest absolutely in, the State Government, free from all encumbrances;
(ii)the institution shall be run by the State Government as a State institution;
(iii)any contract, whether express or implied, or other arrangement, whether made under any statute or otherwise, in relation to the management of any property or other affairs of the institution, and in force immediately before the date of vesting shall be deemed to have terminated on and from the date of vesting ;
(iv)every person (not being a part-time or overaged employee) who has been an employee of the institution before the date of vesting shall, on and from the date of vesting, become an employee of the State Government and such employee shall, if found to be eligible as per prescribed norms formulated for the institution, hold office on the same terms and conditions as would have been admissible to him as if there had been no such vesting and shall continue to do so unless and until his employment under the State Government is duly terminated or until the terms and conditions of his service are duly altered by the State Government by rules made in this behalf:
Provided that the services of every person who expresses his unwillingness to continue in service in terms of the provisions of this clause shall stand terminated with effect from the date of vesting or from any other dale to be intimated by him;
(v)notwithstanding anything contained in any other law for the time being in force or in any contract, custom or usage, to the contrary, the transfer of the service of any employee of the institution to the service of the State Government shall not entitle such employee to any compensation on any account whatsoever and no claim in this behalf shall be entertained by any court, tribunal or authority.