Section 229(3)(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

[Cites 0, Cited by 0] [Section 229(3)] [Section 229] [Entire Act]

State of Andhra Pradesh - Subsection

Section 229(3)(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

(iii)by getting the endorsements and certificates printed suitably on the reverse of the stamp papers using the feature provided for the purpose in the Computer-aided Administration of Registration Department system.

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State of Andhra Pradesh - Subsection

Section 229(3)(iii) in Andhra Pradesh Rules Under the Registration Act, 1908