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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

4. Objects of the Institute.

- The objects of the Institute shall be:-
(i)to create a centre of excellence for providing medical care, educational and research facilities of high order in the field of Medical/Dental Sciences and such other Super-Specialities as may develop in future, including continuing Medical/ Dental Education and hospital administration;
(ii)to develop patterns of teaching in Under-Graduate and Post-Graduate Level, so as to set a standard of Medical/Dental Education;
(iii)to provide for training in Para-Medical, Nursing, Dental and allied fields;
(iv)to function as a referral hospital/ General or dental Hospital;
(v)to provide for Under-Graduate, Post-Graduate teaching and conduct of research in the relevant disciplines of modern medicine and other allied sciences, including inter-disciplinary fields of Physical and Biological Sciences.