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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(ii)to develop patterns of teaching in Under-Graduate and Post-Graduate Level, so as to set a standard of Medical/Dental Education;