Bombay High Court
Suresh Ganpat Kamble & Ors vs M/S.Hindustan Organic Chemicals Ltd. & ... on 23 September, 2019
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1283 OF 2004
Nilima Prakash Kulkarni & Ors. ....Petitioner
V/S
M/s. Hindustan Organic Chemicals Ltd.& Anr. ....Respondent
WITH WRIT PETITION NO. 1656 OF 2004 Suresh Ganpat Kamble & Ors. ....Petitioner V/S M/s.hindustan Organic Chemicals Ltd. & Anr. ....Respondent WITH WRIT PETITION NO. 1284 OF 2004 Annso Balu Patil & Ors. ....Petitioner V/S M/s. Hindustan Organic Chemicals Ltd. & Anr. ....Respondent WITH WRIT PETITION NO. 1457 OF 2004 Anushree Anand Patil & Ors. ....Petitioner V/S M/s. Hindustan Organic Chemicals Ltd. & Anr. ....Respondent WITH WRIT PETITION NO. 7237 OF 2005 Anil Asaram Darkunde ....Petitioner V/S Page 1/3 ::: Uploaded on - 25/09/2019 ::: Downloaded on - 25/09/2019 21:03:00 ::: Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
WITH WRIT PETITION NO. 7240 OF 2005 Shivaji Gangadhar Pujari ....Petitioner V/S Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
WITH WRIT PETITION NO. 7241 OF 2005 Karuna Krishnakant Thakur ....Petitioner V/S Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
WITH WRIT PETITION NO. 7242 OF 2005 Vinaya Vasant Bapat ....Petitioner V/S Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
Mr. M. M. Vashi For Petitioner CORAM : A.S. GADKARI, J DATE : 23rd September, 2019 Page 2/3 ::: Uploaded on - 25/09/2019 ::: Downloaded on - 25/09/2019 21:03:00 ::: P.C. :
At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 21/10/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 25/09/2019 ::: Downloaded on - 25/09/2019 21:03:00 :::