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State of Goa - Section

Section 82 in The Corporation of the City of Panaji (Election) Rules, 2004

82. Account of voters recorded.

(1)The Presiding Officer shall at the close of the poll prepare an account of votes recorded in Form XVIII and enclose it in a separate cover with the words 'Account of Votes Recorded' superscribed thereon.
(2)The Presiding Officer shall furnish to every polling agent present at the close of the poll a true copy of the entries made in Form XVIII after obtaining a receipt from the said Polling Agent thereafter and shall attest it as a true copy.