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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(2) in The Corporation of the City of Panaji (Election) Rules, 2004

(2)The Presiding Officer shall furnish to every polling agent present at the close of the poll a true copy of the entries made in Form XVIII after obtaining a receipt from the said Polling Agent thereafter and shall attest it as a true copy.