Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Atomic Energy (Radiation Protection) Rules, 2004

(2)No person under the age of 16 years shall be taken as trainee or employed as an apprentice for radiation work.