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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Haryana - Subsection

Section 82(1)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iii)ten metres from the outer edge of the berm of all other roads in the State.