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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Haryana - Subsection

Section 82(1) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(1)No license shall be granted within a distance of;
(i)one kilometre from the site of source of such mineral for which licence is sought;
(ii)fifty metres of the outer edge of the berm of any National Highway or a State Highway or a Major District Road; and
(iii)ten metres from the outer edge of the berm of all other roads in the State.