Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(3)(a) in The Alipurduar University Act, 2018

(a)nominee of the Chancellor, who shall be the Vice-Chancellor of a Stateaided University other than the concerned University and who shall be nominated in consultation with the Chancellor and who shall be the head of the Committee;