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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3)(b) in The Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)

(b)The Dal Gate Pool and the Canal Gate Pool just above the Library, and the Pool at Badshahi Bagh.