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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3) in The Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)

(3)The following places are reserved for rod fishing only from April 15th to September 15th subject to the close seasons laid down under [Notification 7 (d)] [For Notification see Council Order No. 606-C of 1939 published in Government Gazette dated 15th Bhadon, 1996.]:-
(a)The Sindh River at Ganderbal from half a mile below the old bridge to half a mile above the chenars on the left bank and including the "Island Pool", and also from 100 yards above Utkhuroo village to the chenar tree 300 yards below the village with the reservation that all fishing is strictly prohibited at Ganderbal within the limits of His Highness the Maharaja Sahib’s camping ground.
(b)The Dal Gate Pool and the Canal Gate Pool just above the Library, and the Pool at Badshahi Bagh.
N.B. - Sportsmen holding Rs. 5 licence for reserved waters wishing to fish in the Dal Gate and Canal Gate Pool which lie within Municipal limits may be called upon to pay the extra Licence fee of Rs. 2 laid down by the Municipality for fishing within Municipal waters.
(c)The bridges at Baramulla, Sopore, Sumbal (with the exception of the limits of the sacred temple of "Nand Kaeshar-Bharin", Bijbihara from 100 yards up stream to half a mile below the bridge and the Jhelum at Ningle from the mouth of the Wular lake to the boundary pillar.
(d)The Vishau with its branches from its source to the bridge at Kaimoo.