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State of Madhya Pradesh - Section

Section 2 in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

2. Definitions.

- In this Act, unless the context otherwise requires,-
(a)"Board" means the Madhya Pradesh Slate Pencil Workers Welfare Board constituted under Section 4;
(b)"Contribution" means the sum of money payable to the Board in accordance with the provisions of Section 7;
(c)"Slate Pencil Factory" means the factory manufacturing Slate pencils from shale stone;
(d)"Fund" means the Madhya Pradesh Slate Pencil Workers Welfare Fund constituted under Section 3;
(e)"Independent member" means a member of the Board not connected with the management of the factory;
(f)"Inspector" means an Inspector appointed under Section 13;
(g)"Occupier" means any person who employs either directly or through another person either on behalf of himself or any other person, one or more employees in an establishment and includes :-
(i)in relation to a factory any person named under clause (f) of sub-section (1) of Section 7 of the Factories Act, 1948 (No. 63 of 1948);
(ii)in any other case, the person, who, or the authority which, has the ultimate control over the affairs of the establishment and where the said affairs arc entrusted to any other person, whether called a Manager, Managing Director or by any other name, such person.
(h)"wages" means wages as defined in clause (vi) of Section 2 of the Payment of Wages Act, 1936 (No. 4 of 1936);
(i)"worker" means any person who is employed for hire or reward to do any skilled, semi-skilled or unskilled, manual, clerical supervisory or technical work in a Slate Pencil Factory, but does not include a person,-
(a)who is employed in a managerial or administrative capacity; or
(b)who, being employed in a supervisory capacity draws wages exceeding one thousand and six hundred rupees per mensum of exercises, either by the nature of the duties attached to the office, or. by reason of the powers vested in him, functions mainly of a managerial nature.
(j)[ "Group Insurance Scheme" means the Group Insurance Scheme specially evolved for the Slate pencil workers by the Life Insurance Corporation of India; [Inserted by M.P. Act No. 13 of 1994.]
(k)"Premium" means the sum of money payable in accordance with the provisions of Section 7-A.]