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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(j) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

(j)[ "Group Insurance Scheme" means the Group Insurance Scheme specially evolved for the Slate pencil workers by the Life Insurance Corporation of India; [Inserted by M.P. Act No. 13 of 1994.]