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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(b) in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971

(b)Such stipend will be paid for a maximum period of 2 years in the said rules],
(ii)Till such time these recipients get employed, the Government will be free to utilise their services for such purpose and in such manner as the Government may deem appropriate so that they can gain experience in Government work.
(iii)It will be obligatory for the recipient of the stipend to get himself enrolled with the Employment Exchange and the Employment Cell of the Social Welfare Department: