Section 1(3) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010
(3)It shall apply to the persons who are members of the Service but shall not include the persons who were appointed before the [25th day of October, 2010] [Substituted '1st day of November, 1966' by Haryana Act No. 3 of 2019, dated 17.1.2019.].
